Section 3(2)(l) in The West Bengal Mazdoor, Tindal, Loader, Godownman And Other Workers (Regulation Of Employment And Welfare) Act, 1981

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(l)for constituting the authorities which shall be responsible for the administration of the scheme, and the fund referred to in clause (j);

Legal Document View