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Delhi High Court - Orders

Nikhil Bhalla vs Union Of India & Ors on 30 January, 2019

Bench: S. Ravindra Bhat, Prateek Jalan

$~20
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+   W.P.(C) 7123/2018 & CM APPL. 27132/2018

    NIKHIL BHALLA                     ..... Petitioner
                 Through:        Mr. Shashank Garg, Mr. Tariq
                                 Khan and Mr. Debojyoti
                                 Sengupta, Advs.

                     versus

    UNION OF INDIA & ORS              ..... Respondents
                  Through:       Mr. Rajesh Gogna, CGSC for
                                 R-1.

    CORAM:
    HON'BLE MR. JUSTICE S. RAVINDRA BHAT
    HON'BLE MR. JUSTICE PRATEEK JALAN

                         ORDER

% 30.01.2019 The Division Bench did not assemble today. List on 09.04.2019.

BY ORDER COURT MASTER JANUARY 30, 2019 aj