Delhi High Court - Orders
Nikhil Bhalla vs Union Of India & Ors on 30 January, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7123/2018 & CM APPL. 27132/2018
NIKHIL BHALLA ..... Petitioner
Through: Mr. Shashank Garg, Mr. Tariq
Khan and Mr. Debojyoti
Sengupta, Advs.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr. Rajesh Gogna, CGSC for
R-1.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 30.01.2019 The Division Bench did not assemble today. List on 09.04.2019.
BY ORDER COURT MASTER JANUARY 30, 2019 aj