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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(4) in Amity university Act, 2014

(4)The University shall make provisions for reservation of non-teaching posts in the University for the eligible domiciled persons in the State of West Bengal to the extent of at least fifty percent of the total number of non- teaching employees of the University.