Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(iii) in The Orissa Civil Services (Classification, Control & Appeal) Rules, 1962 (iii)[ withholding of increments (without cumulative effect)] [Substituted by O. G. E. No.1609 dated 8.12.98.]
