Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 72 in The Bihar irrigation Act, 1997 72. State Government may fix and alter rates of tolls. - The State Government may fix and, from time to time, alter the rates at which such tolls shall be levied.
