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State of Uttar Pradesh - Section

Section 14 in The U.P. Electricity Regulatory Commission (Appointment and Conditions of Service of the Chairperson and Members) Rules, 2008

14. Leave Travel Allowance.

- The chairperson or a member shall be entitled to the leave travel concession at the same rates and at the same scale and on die same conditions as are applicable to an Election Commissioner of India in the case of chairperson and the Chief Secretary in the case of a member.