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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(m) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(m)to supervise, control and regulate the residence, conduct and discipline of the students of the University and of colleges and institutions within the jurisdiction of the University;