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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in Orissa Public Distribution System (Control) Order, 2008

(2)Every licence issued, reissued or renewed under this order shall be in Form 'B' and shall specify the commodity/commodities scheme wise, which the licensee shall deal in, and the place of business where the licensee shall act as a dealer;