Supreme Court - Daily Orders
Torrent Power Limited vs Ashish Arjunkumar Rathi on 15 December, 2025
ITEM NO.36 COURT NO.4 SECTION XVII-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 11746-11747/2024
TORRENT POWER LIMITED Appellant(s)
VERSUS
ASHISH ARJUNKUMAR RATHI & ORS. Respondent(s)
(IA No. 127185/2025 - APPLICATION FOR ADJOURNMENT
IA No. 245120/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 243430/2024 - STAY APPLICATION)
WITH
C.A. No. 11689-11690/2024 (XVII-B)
(IA No. 237372/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96635/2025 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 60906/2025 - CLARIFICATION/DIRECTION
IA No. 198335/2025 - EARLY HEARING APPLICATION
IA No. 240857/2024 - EX-PARTE STAY
IA No. 240856/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 96634/2025 - INTERVENTION/IMPLEADMENT IA No. 61350/2025 - INTERVENTION/IMPLEADMENT IA No. 249918/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) C.A. No. 12994-12995/2024 (XVII-B) (IA No. 269893/2024 - STAY APPLICATION) Date : 15-12-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE R. MAHADEVAN For Appellant(s) Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Rajiv Shakdher, Sr. Adv. Mr. Anoop Rawat, Adv.
Mr. Vaijayant Paliwal, Adv. Mr. Rishab Jaisani, Adv. Ms. Charu Bansal, Adv. Mr. Harit Lakhani, Adv.Signature Not Verified
Ms. Kirti Gupta, Adv.Digitally signed by RADHA SHARMA Date: 2025.12.17
Mr. Karan Khetani, Adv. 15:49:41 IST Reason: Ms. Priyansha Sharma, Adv.
Ms. Gayathri Balasubramanian, Adv. Mr. S. S. Shroff, AOR 1 Mr. Kapil Sibal, Sr. Adv.
Mr. Jayant Mehta, Sr. Adv. Mr. Samir Malik, Adv.
Mr. Mohammad Shahan Ulla, Adv. Mr. Varun Kalra, Adv.
Ms. Amrita Singh, Adv. Ms. Tishampati Sen, Adv. Mr. Pranav Khanna, Adv. Mr. Mohit Rai, Adv.
Mr. Ashish Parwani, Adv. Mr. Soham Mukherjee, Adv. Mr. Jatin Shah, Adv.
Mr. Chandra Prakash, Adv. M/S. D.S.K. Legal, AOR Mrs. Gauri Rasgotra, Adv. Mr. Manish Kharbanda, Adv. Ms. Charu Mathur, AOR Ms. Priyashree Sharma Ph, Adv. Ms. Ekta Gupta, Adv.
Mr. Shivansh Agarwal, Adv. Ms. Neha Maniktala, Adv. Mr. Karan Singh Duggal, Adv.
For Respondent(s) Mr. Shyam Divan, Sr. Adv.
Mr. Balbir Singh, Sr. Adv. Mr. Sunil Fernandes, Sr. Adv. Mr. Bishwajit Dubey, Adv. Mr. Ramakant Rai, Adv. Mr. Somesh Srivastava, Adv. Ms. Drishti Kaushik, Adv. Mr. Tarun Agarwal, Adv. Mr. Naman Tandon, Adv. M/S. Trilegal Advocates On Record, AOR Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Mahesh Agarwal, Adv. Mr. Manu Krishnan, Adv. Ms. Pooja Mahajan, Adv. Ms. Geetika Sharma, Adv. Mr. Savar Mahajan, Adv. Ms. Sanjivani Pattjoshi, Adv. Mr. Uday Aditya Jetly, Adv. Mr. Uday Aditya Jetley Pocha, Adv. Mr. Toshiv Goyal, Adv. Mr. Srivatsava Reddy Beerapall, Adv. Mr. Varun Tyagi, Adv.
Mr. E. C. Agrawala, AOR Mr. Saurabh Bachhawat, Adv.2
Mr. N. Venkataraman, A.S.G. Mr. Nvenkatraman, A.S.G. Mr. N. Venktraman, A.S.G. Mr. Gopal Jain, Sr. Adv. Mr. Madhav Kanoria, Adv. Ms. Srideepa Bhattacharyya, Adv. Ms. Srideepa Bhattachharyya, Adv. Ms. Neha Shivhare, Adv. Mr. Vikash Kumar Jha, Adv. M/S. Cyril Amarchand Mangaldas Aor, AOR Mr. Aman Malik, AOR UPON hearing the counsel the Court made the following O R D E R
1. List on 19.12.2025 at 2.00 P.M.
2. It is made clear that all arguments shall be concluded on that day.
(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) 3