Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Goa - Subsection

Section 81(2)(xv) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(xv)any other matter which has to be, or may be, prescribed.