Section 2(24)(b) in Kolkata Municipal Corporation Act, 1980

[Cites 0, Cited by 0] [Section 2(24)] [Section 2] [Entire Act]

(b)in which milk is kept for purposes of sale or used for manufacture or preparation for sale of

(i)butter, or

(ii)ghee, or

(iii)cheese, or

(iv)curds, or

(v)dried, sterilized, condensed or toned milk,

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