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Central Information Commission

Mra Suryarao vs Bharat Sanchar Nigam Limited on 9 April, 2014

                        CENTRAL INFORMATION COMMISSION
                           Club Building (Near Post Office)
                         Old JNU Campus, New Delhi - 110067
                                Tel: +91-11-26101592

                                                             File No. CIC/BS/A/2013/000586/4883
                                                                                   09 April 2014
Relevant Facts emerging from the Appeal:

Appellant                                :      Mr. A. Suryarao
                                                Senior Telegraph Master (O) (Retd.)
                                                D/No. 10-53-162, (EWS Flat-1, Block-16),
                                                Nehrunagar Colony, Ramnagar Area,
                                                Visakhapatnam - 530002

Respondent                               :      CPIO & AGM (Legal)
                                                BSNL
                                                O/o the Chief General Manager Telecom
                                                A.P. Circle
                                                Hyderabad - 01

RTI application filed on                 :      30/06/2010
PIO replied on                           :      23/07/2010
First appeal filed on                    :      17/08/2010
First Appellate Authority order          :      04/09/2010
Second Appeal dated                      :      29/01/2013

Information sought

:

The applicant wants the copies of the following in connection with sanction of extra increment in BCR grade - III pay scale one year prior to retirement:-
(1) LR No. 27-8/2003/TE/11(1) dated 18-11-2003 issued by BSNL corporate office, New Delhi. (2) LR No. TA/STB/4-5/BCR/RLgs/111 dated 08-12-2003 issued by CGMT, A.P. Circle, BSNL, Hyderabad - 500 001, after receiving the letter referred in serial No. 1 above.

Grounds for the Second Appeal:

The CPIO has not provided the information.
Relevant Facts emerging during Hearing:
The following were present Appellant: Absent Respondent: Mr. Santosh Marshall CPIO through VC The CPIO stated that the information requested by the appellant in his RTI application dated 30/06/2010 was provided vide letter dated 23/07/2010 and again vide letter dated 04/09/2010 in response to his 1st appeal. He further stated that when a notice for this hearing was received the information was again dispatched by speed vide letter dated 01/04/2014. The appellant is not present for canvassing his case/contesting the CPIO's submissions.
Page 1 of 2
Decision notice:
From the CPIO's submissions and after reviewing the appellant's RTI queries and reply thereto, it is apparent that the information has been provided to him.
The matter is closed.
BASANT SETH Information Commissioner Authenticated true copy:
(R. L. Gupta) Dy. Registrar/Designated Officer Page 2 of 2