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Income Tax Appellate Tribunal - Chennai

Cognizant Technology Solutions India ... vs Dcit Circle 16(1) , New Delhi on 27 March, 2019

                 आयकर अपील य अ धकरण, 'बी'  यायपीठ, चे नई।
               IN THE INCOME TAX APPELLATE TRIBUNAL
                         'B' BENCH: CHENNAI

        ी जॉज  माथन,  या यक सद य एवं  ी इंटूर रामा राव, लेखा सद य के सम'
       BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND
            SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER

                   आयकर अपील सं./ITA No.1743/Chny/2018
                    नधा रण वष  /Assessment Year: 2011-12

M/s. Cognizant Technology Solutions      Vs. Commissioner of Income Tax,
India Pvt. Ltd.,                             Large Taxpayer,
(as successor in interest of erstwhile       Chennai.
Market RX India Pvt. Ltd.)
New No.165, Old No.110,
Menon Eternity Building, 6th Floor,
St. Mary's Road, Alwarpet,
Chennai - 600 018.
[PAN: AADCM 5050C]
(अपीलाथ)/Appellant)                           (*+यथ)/Respondent)

अपीलाथ) क, ओर से/ Appellant by            :   Shri Karthikeyan Padmanabhan, CA

*+यथ) क, ओर से /Respondent by             :   Shri Homi Rajvansh, CIT
सन
 ु वाई क, तार ख/Date of Hearing           :   26.03.2019
घोषणा क, तार ख /Date of Pronouncement     :   27.03.2019

                               आदे श / O R D E R

PER INTURI RAMA RAO, ACCOUNTANT MEMBER:

This is an appeal filed by the assessee directed against the Order of the learned Commissioner of Income Tax, Large Taxpayer Unit, Chennai (hereinafter called as 'CIT') dated 28.03.2018 for the assessment year (AY) 2011-12.

ITA No.1743/Chny/2018 (AY: 2011-12)

:- 2 -:

2. When the appeal was taken up for hearing, the ld. Counsel for the assessee filed a letter dated 26.03.2019 seeking permission to withdraw the appeal filed by the assessee since the assessee is not interested in prosecuting its appeal.
3. In view of the above submissions of the ld. Counsel for the assessee and there being no objection raised by the ld. DR, the appeal filed by the assessee is dismissed as withdrawn.
4. In the result, the appeal of the assessee is dismissed as withdrawn.

Order pronounced in the open Court on 27th March, 2019 in Chennai.

                 Sd/-                                          Sd/-
           (जॉज  माथन)                                     (इंटूर रामा राव)
       (GEORGE MATHAN)                                 (INTURI RAMA RAO)
  या यक सद य/JUDICIAL MEMBER                    लेखा सद य/ACCOUNTANT MEMBER

चे नई/Chennai, 3दनांक/Dated: 27th March, 2019. EDN, Sr. P.S आदे श क, * त4ल5प अ6े5षत/Copy to:

1. अपीलाथ)/Appellant 2. *+यथ)/Respondent 3. आयकर आयु7त (अपील)/CIT(A) 4. आयकर आयु7त/CIT 5. 5वभागीय * त न ध/DR 6. गाड फाईल/GF