Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7G(5)] [Section 7G] [Entire Act] Securities And Exchange Board Of India - Subsection Section 7G(5)(ii) in Securities and Exchange Board of India (Prohibition of Insider Trading) Regulations, 2015 (ii)uses any false writing or document knowing that the writing or document contains any false, fictitious, or fraudulent statement or entry; or