Manipur High Court
Md. Rahimuddin vs Union Of India And Another on 25 January, 2022
Author: Sanjay Kumar
Bench: Sanjay Kumar
Digitally signed
RAJKUMAR by RAJKUMAR Item No. 30-35
BIDYASUN BIDYASUNDER
(Through Video Conferencing)
SINGH IN THE HIGH COURT OF MANIPUR
AT IMPHAL
DER SINGH Date: 2022.01.25
15:32:15 -08'00'
MC(MACAPP.) NO. 1 OF 2022
(REF.: MACAPP. NO. 5 OF 2021)
WITH
MC(MACAPP.) NO. 2 OF 2022
(REF.: MACAPP. NO. 6 OF 2021)
WITH
MC(MACAPP.) NO. 6 OF 2021
WITH
MACAPP. NO. 5 OF 2021
WITH
MACAPP. NO. 6 OF 2021
WITH
MC (MACAPP.) NO. 5 OF 2021
Md. Rahimuddin
... Applicant
-Versus-
Union of India and another
... Respondents
BEFORE HON'BLE THE CHIEF JUSTICE MR. SANJAY KUMAR 25.01.2022.
Mr. S. Jibon, learned counsel, appears for the applicants in MC (MACApp.) No. 1 of 2022 and MC (MACApp.) No. 2 of 2022 filed for interim relief pending disposal of the appeals.
Mr. S. Samarjeet, learned CGC, appearing for the respondents in the MCs, seeks time to file counters thereto.
Needful shall be done by the next date of hearing with advance copies to the counsel opposite.
Post on 11/02/2022.
A copy of this order shall be supplied online or through whatsapp to the learned counsel.
CHIEF JUSTICE bidya