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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(16) in Telangana Education Act, 1982

(16)"education" means [general education, medical education] [Substituted for 'general education' by Act No.27 of 1987.], technical education, physical education, teacher education, special education, oriental education, adult education (including non-formal) and any other branch of education which the Government may, by notification, specify;