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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3) in Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019

(3)On basis of the recommendation of the District Level Inspection Committee, the grant- in-aid shall be released by the State Grant-in-Aid Committee. The recommendations for arrears of grants shall be considered only if there is also a specific recommendation for the release of grant-in aid for the current financial year.