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[Cites 0, Cited by 0] [Section 7A(1)] [Section 7A] [Entire Act]

State of Odisha - Subsection

Section 7A(1)(i) in The Orissa Estates Abolition Act, 1951

(i)after the expiry of a period of [thirteen years] from the date of commencement of the Orissa Estates Abolition (Amendment) Act, 1978;