Supreme Court - Daily Orders
Rakesh Meena vs Central University Of Haryana on 30 August, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.18 COURT NO.10 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20004/2019
(Arising out of impugned final judgment and order dated 03-05-2019
in LPA No. 865/2019 passed by the High Court of Punjab & Haryana at
Chandigarh)
RAKESH MEENA Petitioner(s)
VERSUS
CENTRAL UNIVERSITY OF HARYANA & ORS. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 30-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Mr. Praveen Chandra, Adv.
Dr. Amardeep Gaur, Adv.
for M/S. V. Maheshwari & Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed of.
(ASHA SUNDRIYAL) (ANITA RANI AHUJA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2019.08.31
13:06:50 IST
Reason: