Himachal Pradesh High Court
Mohan Dass vs . State Of H.P. on 3 April, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Mohan Dass vs. State of H.P. .
CWPOA No.1226 of 2019 03.04.2023 Present Mr. Tanu, Advocate vice counsel for the petitioner.
Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C.Verma, Additional Advocate Generals with Mr. Rahul Thakur, and Mr. Ravi Chauhan, Deputy Advocate Generals, for the respondent-State.
r to Mr. Nand Lal Thakur, Senior Penal Counsel for respondent No.4.
List after four weeks, as prayed for by learned counsel for the parties.
(Sandeep Sharma) Judge April 03, 2023 (shankar) ::: Downloaded on - 03/04/2023 20:47:39 :::CIS