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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(a) in The Maharashtra Medical Practitioners (Registration) Rules, 1961

(a)to the Collector of Bombay, if the applicant claims to be practicing any system of medicine (other than the Homoeopathic or Biochemical system of medicine) in Greater Bombay, or