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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(b) in The Dentists Act, 1948

(b)that an institution does not satisfy the requirements of the Council, the Council may send to the Government of the States in which the authority or institution is situated a statement to such effect, and the State Government shall forward it, along with such remarks as it may think fit, to the authority or institution concerned with an intimation of the period within which the authority or institution may submit its explanation to the State Government.