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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(c) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(c)[* * *] [Caluse (a), (b), (c) & (d) were deleted by Maharashtra 10 of 2002, Section 2, (w.e.f. 18-5-2001).]