Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(1) in The Jammu and Kashmir State Partnership Act, 1996

(1)Subject to the provisions of section 22 the act of a partner which is done to carry on in the usual way business of the kind carried on by the firm, binds the firm.The authority of a partner to bind the firm conferred by this section is called his "implied authority".