Supreme Court - Daily Orders
M/S Ram Shree Steel Pvt. Ltd. vs U.P. State Electricity Board(Now Known ... on 3 December, 2014
Bench: T.S. Thakur, J. Chelameswar, M.Y.Eqbal
1
ITEM NO.Chamber SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2136/2014 In C.A. No. 1927/2010
M/S RAM SHREE STEEL PVT. LTD. & ANR. Petitioner(s)
VERSUS
U.P. STATE ELECTRICITY BOARD(NOW KNOWN AS U.P. POWER CORPORATION
LTD. ) & ORS. Respondent(s)
(with appln. For c/delay in filing review petition and oral
hearing and office report)
Date : 03/12/2014 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE M.Y.EQBAL
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
(Shashi Sareen) (Veena Khera)
Court Master Court Master
( Signed Order is placed on the file.) Signature Not Verified Digitally signed by Shashi Sareen Date: 2014.12.03 10:21:58 ALMT Reason: 2 IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO.2136 OF 2014 IN CIVIL APPEAL NO.1927 OF 2010 M/S RAM SHREE STEEL PVT.LTD. & ANR. …Petitioners Versus U.P. STATE ELECTRICITY BOARD (NOW KNOWN AS U.P. POWER CORPORATION LTD.) & ORS. …Respondents ORDER There is a delay of 156 days in the filing of this review petition.
We have examined the grounds urged in support of the prayer for review. We find no error apparent on the face of the record to warrant recall of our order dated 15 th January, 2014. The review petition is, accordingly, dismissed on the ground of delay as also on merits.
……….........................…......…………..….J. (T.S. THAKUR) ............................…......………..………J. (J. CHELAMESWAR) ……….........................…......…………..….J. (M.Y.EQBAL) New Delhi December 3, 2014