Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 190(1)] [Section 190] [Entire Act] Union of India - Subsection Section 190(1)(a) in The Companies Act, 2013 (a)where a contract of service with a managing or whole-time director is in writing, a copy of the contract; or