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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Sukanya Samriddhi Account Rules, 2016

(2)The Account shall be operated by the beneficiary Account holder after such Account holder attains the age of eighteen years:Provided that the Account may be operated by the beneficiary Account holder after such Account holder attains the age of ten years.