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Delhi High Court - Orders

Ajay Bhutani vs Seetangeli Bhutani on 13 February, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~68
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      CONT.CAS(C) 447/2019 & CM APPL. 23809/2019
                                    AJAY BHUTANI                                 ..... Petitioner
                                                       Through:   None

                                                       versus

                                    SEETANGELI BHUTANI                           ..... Respondent
                                                 Through:         None

                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                               ORDER

% 13.02.2023 It is already 5:30 P.M. No time left. List on 18.09.2023.

BY ORDER COURT MASTER FEBRUARY 13, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:14.02.2023 21:03:08