Delhi High Court - Orders
Ajay Bhutani vs Seetangeli Bhutani on 13 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 447/2019 & CM APPL. 23809/2019
AJAY BHUTANI ..... Petitioner
Through: None
versus
SEETANGELI BHUTANI ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 13.02.2023 It is already 5:30 P.M. No time left. List on 18.09.2023.
BY ORDER COURT MASTER FEBRUARY 13, 2023/rhc Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:14.02.2023 21:03:08