Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Shekhar Vishwasrao Mane vs The Deputy Superintendent Sangli And ... on 28 September, 2018

Author: Mridula Bhatkar

Bench: S. S. Shinde, Mridula Bhatkar

                                                                  1                   14 WP 804 -2018.doc

               Sequeira


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                     CRIMINAL APPELLATE JURISDICTION


                                          CRIMINAL WRIT PETITION NO. 804 OF 2018


               Shri Shekhar Vishwasrao Mane                                    ... Petitioner
                     Vs.
               The Deputy Superintendent and others                            ... Respondents

               Mr.Umesh Mankapure, for the Petitioner.

               Ms.M.M.Deshmukh, APP for Respondent-State.


                                                    CORAM : S. S. SHINDE &
                                                           MRS.MRIDULA BHATKAR, JJ.

Date : September 28, 2018. P.C. :

Learned counsel appearing for the Petitioner submits that copy of the Affidavit in reply is served today. He prays for one week's time. At his request stand over, to 9 October 2018.
(MRS.MRIDULA BHATKAR, J.) ( S. S. SHINDE, J.) Maria Luiza Digitally signed by Maria Luiza Nicholas Sequeira Nicholas Date: 2018.09.29 Sequeira 16:12:15 +0530