Bombay High Court
Shekhar Vishwasrao Mane vs The Deputy Superintendent Sangli And ... on 28 September, 2018
Author: Mridula Bhatkar
Bench: S. S. Shinde, Mridula Bhatkar
1 14 WP 804 -2018.doc
Sequeira
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL WRIT PETITION NO. 804 OF 2018
Shri Shekhar Vishwasrao Mane ... Petitioner
Vs.
The Deputy Superintendent and others ... Respondents
Mr.Umesh Mankapure, for the Petitioner.
Ms.M.M.Deshmukh, APP for Respondent-State.
CORAM : S. S. SHINDE &
MRS.MRIDULA BHATKAR, JJ.
Date : September 28, 2018. P.C. :
Learned counsel appearing for the Petitioner submits that copy of the Affidavit in reply is served today. He prays for one week's time. At his request stand over, to 9 October 2018.
(MRS.MRIDULA BHATKAR, J.) ( S. S. SHINDE, J.) Maria Luiza Digitally signed by Maria Luiza Nicholas Sequeira Nicholas Date: 2018.09.29 Sequeira 16:12:15 +0530