Supreme Court - Daily Orders
Gmr Kamalanga Energy Limited vs Central Electricity Regulatory ... on 2 September, 2022
Bench: Chief Justice, S. Ravindra Bhat
1
ITEM NO.3 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5372/2019
GMR KAMALANGA ENERGY LIMITED & ANR. Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY
COMMISSION (CERC) & ORS. Respondent(s)
Date : 02-09-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Appellant(s) Mr. Maninder Singh, Sr. Adv.
Mr. Vishrov Mukherjee, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Yasashwi Kant, Adv.
Mr. Karun Sharma, Adv.
Mr. Anupam Nagangon, Adv.
Mr. Wahengbam Emmanuel, Meitei, Adv.
Mr. Prabhas Bajaj, Adv.
Mr. Ajay Sabharwal, Adv.
Mr. Pranav Saigal, Adv.
Mr. Raghav Tewari, Adv.
Ms. Ashita Chawla, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Mr. Maninder Singh, learned Senior Advocate appearing for the appellants, has invited our attention to Order dated 28.02.2022 in terms of which Civil Appeal Nos.5583-5584 of 2021 were Signature Not Verified Digitally signed by DEEPAK SINGH directed to be listed on 12.09.2022. Date: 2022.09.03 14:33:17 IST Reason:
Mr. Maninder Singh, submits that the instant matter which raises similar issue be listed along 2 with Civil Appeal Nos.5583-5584 of 2021 and connected cases before the appropriate Court on 12th September, 2022.
(NEETU KHAJURIA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS COURT MASTER