Section 2(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

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Union of India - Subsection

Section 2(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(c)“deceptively similar” A geographical indication shall be deemed to be deceptively similar to another geographical indication if it so nearly resembles that other geographical indication as to be likely to deceive or cause confusion;

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Union of India - Subsection

Section 2(1)(c) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999