Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 68 in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997 68. Licences either saleable nor transferable. - A licence issued or renewed under this Act shall not be saleable or other-wise transferable.
