Allahabad High Court
Dr. Sanjai Mahendra Pratap Tiwari vs Panna Lal Mishra & Others on 3 February, 2010
Court No. - 49 Case :- HABEAS CORPUS WRIT PETITION No. - 9281 of 2004 Petitioner :- Dr. Sanjai Mahendra Pratap Tiwari Respondent :- Panna Lal Mishra & Others Petitioner Counsel :- P.N. Tripathi Respondent Counsel :- A.G.A. Hon'ble Ra°esh Dayal Khare,J.
Sri Manish Tripathi holding brief of Sri P.N. Tripathi, learned counsel for the petitioner states that the petition has become infructuous. Accordingly, the petition is dismissed as infructuous. Order Date :- 3.2.2010 Ashish