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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(iii) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(iii)[ Selection to the post of Sheristedar-II/Office Assistant/Reader Grade-II shall be made from amongst Sheristedar-III Reader-III/Clerk Grade-I on the basis of seniority-cum-merit. [Substituted by Rajasthan Notification No. F.3(33) DOP/A-II/85, dated 20.12.2017 (w.e.f. 5.3.1986).]