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[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(b) in The Employees' State Insurance (General) Regulations, 1950

(b)No further medical certificate relating to the same examina­tion shall be issued, except where a duplicate of such certifi­cate is required, in which case it shall be issued free of charge and clearly marked "Duplicate."