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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(viii) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(viii)"interceptor manhole or interceptor chamber" means a manhole incorporating an intercepting trap and providing means of access thereto and equipped with a fresh air inlet on the up stream end of the trap and a vent column on the down stream side;