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State of Punjab - Section

Section 162 in Punjab Jail Manual, 1996

162. Additional Medical Officer to obey orders of certain officers.

(1)In all matters relating to or connected with the feeding, clothing and medical treatment of hospital patients and other professional duties, the Additional Medical Officer shall obey the orders of, and discharge such duties as may from time to time be lawfully assigned to him, by the Medical Officer. In matters relating to or connected with the maintenance of order and discipline in and the general management of the jail, he shall obey the orders of the Superintendent.
(2)The Additional Medical Officer shall record in his report book and report to the Medical Officer, aft orders given to him by the Superintendent.