Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Steel And Steel Products (Quality Control) Second Order, 2008 (2)The grant of license by the Bureau, for use of the standard mark shall be as per the provisions of the Act and rules and regulations made thereunder.
