Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 146] [Entire Act] State of Maharashtra - Subsection Section 146(c) in The Maharashtra Co-Operative Societies Act, 1960 (c)a committee of a society or an officer or member thereof fails to invest funds of such society in the manner required by section 70; or
