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Supreme Court - Daily Orders

Commr.Of Customs & Central Excise Goa vs M/S Sesa Sterlite Ltd. on 7 May, 2014

HITEM NO.39                       COURT NO.9            SECTION III


                S U P R E M E      C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

CIVIL APPEAL NO(s). 10420 OF 2013


COMMR.OF CUSTOMS & CENTRAL EXCISE GOA                    Appellant (s)

                     VERSUS

M/S SESA STERLITE LTD.                            Respondent(s)
(With appln(s) for stay,condonation of delay in filing appeal and
office report)


Date: 07/05/2014      This Appeal was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE SHIVA KIRTI SINGH



For Appellant(s)         Mr.    S.K. Bagaria,ASG
                         Mr.    C.B. Prasad,Adv.
                         Ms.    Raji Joseph,Adv.
                         Mr.    K.A. Singh,Adv.
                         Mr.    B. Krishna Prasad,Adv.(Not present)

For Respondent(s)        Mr. Alok Yadav,Adv.
                         Mr. M.P. Devanath,Adv.(Not present)


               UPON hearing counsel the Court made the following
                                   O R D E R

Counter affidavit may be filed within one week from today.

Rejoinder affidavit, if any, may be filed within four weeks thereafter.

List the matter on 18th July, 2014.




               (Sarita Purohit)                     (Sneh Bala Mehra)
                 Court Master                      Assistant Registrar
HITEM NO.39                       COURT NO.9            SECTION III


                S U P R E M E      C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

CIVIL APPEAL NO(s). 10420 OF 2013 COMMR.OF CUSTOMS & CENTRAL EXCISE GOA Appellant (s) VERSUS M/S SESA STERLITE LTD. Respondent(s) (With appln(s) for stay,condonation of delay in filing appeal and office report) Date: 07/05/2014 This Appeal was called on for hearing today. CORAM :

HON’BLE MR. JUSTICE ANIL R. DAVE HON’BLE MR. JUSTICE SHIVA KIRTI SINGH For Appellant(s) Mr. S.K. Bagaria,ASG Mr. C.B. Prasad,Adv.
Ms. Raji Joseph,Adv.
Mr. K.A. Singh,Adv.
Mr. B. Krishna Prasad,Adv.(Not present) For Respondent(s) Mr. Alok Yadav,Adv.
Mr. M.P. Devanath,Adv.(Not present) UPON hearing counsel the Court made the following O R D E R Counter affidavit may be filed within one week from today.
Rejoinder affidavit, if any, may be filed within four weeks thereafter.
List the matter on 18th July, 2014.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar