Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Uttarakhand - Subsection Section 46(4) in Uttarakhand Panchayati Raj Act, 2016 (4)fee on all type of purchase and sale under the jurisdiction of Gram Panchayat in which purchese and sale of cattle's is also include.
