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[Cites 0, Cited by 12] [Entire Act]

Union of India - Section

Section 22 in The Police Act, 1861

22. Police officers always on duty and may be employed in any part of district

.Every police officer shall, for all purposes in this Act contained, be considered to be always on duty, and may, at any time, be employed as a police officer in any part of the general police district.