Punjab-Haryana High Court
Municipal Council Derabassi vs Mandeep Singh on 8 November, 2023
Author: Archana Puri
Bench: Archana Puri
2023:PHHC:143070
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR-8830-2027 (O&M)
Date of Decision: November 08, 2023
Municipal Council, Derabassi
...Petitioner
VERSUS
Mandeep Singh
...Respondent
CORAM: HON'BLE MRS. JUSTICE ARCHANA PURI
Present: Mr.G.S.Attariwala, Senior Advocate with
Mr.Saurabh Singh, Advocate
for the petitioner.
Mr.Pawan Kumar Sharma, Advocate
for the respondent.
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ARCHANA PURI, J.
For detailed reasons recorded in judgment of even date, passed in CR-8829-2017 titled as Municipal Council, Derabassi vs. Sukhvir Singh, which shall form part of this order, the present revision petition is dismissed.
(ARCHANA PURI) JUDGE November 08, 2023 Vgulati Whether speaking/reasoned Yes/No Whether reportable Yes/No VINEET GULATI 2023.11.14 12:07 I attest to the accuracy and authenticity of this document Chandigarh