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[Cites 0, Cited by 0] [Section 58(4)] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(4)(a) in Tamil Nadu Pension Rules, 1978

(a)Government dues recoverable out of the gratuity-
(i)contribution towards contributory family pension, if applicable:
(ii)Government dues which have been ascertained and assessed:
(iii)Dues to local bodies or to the staff co-operative societies comprising of Government servants and registered under the Tamil Nadu Co-operative Societies Act or to the corporation owned/controlled by the Government.