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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(2)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)To the flags or broad pendants of foreign Flag Offii sirs and Commodores or Captains Command ranking as Commodores when met with at sea or in harbour.