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State of Bihar - Section

Section 29 in The Bihar Forest Service Rules, 1953

29. [ [Rule 29 Substituted by Notification No. C/F.-1(A)-10104/64-4297-R. dated 16.12.1964.]

Finally selected candidates shall be required to undergo a course of two years' training in Forestry at the Forest Research Institute and College Dehra Dun. During the training period a candidate will receive a monthly stipend of Rs. 175 to meet his living expenses. A candidate who passes course in Forestry and is awarded Diploma Certificate from the College authorities at the end of two year shall be appointed to the service as an Assistant Conservator of Forest and shall be, on probation, for a minimum period of 2 years which period shall count for duty if he is confirmed. In case, permanent vacancies be not available, the appointment will be made to the Assistant Conservator of Forest rank on temporary basis. After he is appointed to service on probation either against a permanent post or is appointed against a temporary post, he will draw Rs. 220 a month for the first year and thereafter, Rs. 245 a month on the recommendation of the Chief Conservator of Forests until he is confirmed.]