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[Cites 0, Cited by 0] [Section 525] [Entire Act]

State of Odisha - Subsection

Section 525(1) in The Orissa Municipal Corporation Act, 2003

(1)The Commissioner shall make such special arrangements, whether permanent or temporary as he consider adequate, for maintaining sanitation in the vicinity of any temple, math, mosque, tomb or any other place of religious worship or institution to which large number of persons assembled on particular occasions or in any place in which is used for holding fairs or festivals.