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State of Odisha - Section

Section 264 in Grama Panchayats Rules, 1968

264.

A Joint Committee shall consist of equal number of members from each Grama Panchayat. They may co-opted persons who are residents of the local area of the concerned Grama Panchayat and who in their opinion, possess special qualifications for serving on such committees; provided that the number of such persons shall not exceed one-third of the total numbers of members of Joint Committee.