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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Kehar Chand And Others vs State Of Haryana And Another on 14 January, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                          R.F.A. No. 3084 of 2008 (O&M)

Kehar Chand and others

                                          ....Appellants
               Versus

State of Haryana and another

                                          ....Respondents


CORAM : Hon'ble Mr. Justice Rajesh Bindal

Present:-      Mr. J.S. Thind, Advocate
               for the appellants.

               Mr. H.S. Hooda, Advocate General Haryana with
               Mr. Ashish Gupta, AAG Haryana.

RAJESH BINDAL J

                        ****

For the detailed reasons recorded in RFA No. 3733 of 2007, Subhash Chand alias Subhash Chander Vs. State of Haryana and another, vide separate order passed today, the present appeal is disposed of in same terms.

(RAJESH BINDAL) 14.1.2010. JUDGE Reema