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State of Tamilnadu - Section

Section 6 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

6.

The application for Certificate of Registration shall accompany the permission of the Government to establish the college and shall contain the following particulars, namely: -
(a)name of the proposed Dental College;
(b)address where the Dental College is to be located;
(c)the number of students proposed to be admitted in the First Year of the course;
(d)the availability of land, facility of training available to the students to be admitted;
(e)record showing the permission of the Government of Tamil Nadu for establishing the proposed Dental College;
(f)record showing the approval of the Dental College of India for establishing the proposed Dental College;
(g)record showing the approval of the Government of India for starting proposed Dental College;
(h)ready built area available for accommodation of the academic complex;
(i)residential quarters for the staff of the college;
(j)playground;
(k)hostel.